Delhi High Court - Orders
Mantarav Pvt. Ltd vs Convo Bot Pvt. Ltd on 18 May, 2026
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 383/2026
MANTARAV PVT. LTD. .....Petitioner
Through: Mr. Kishore Kumar, Mr. Alden
D'Souza and Mr. Balram, Advs.
versus
CONVO BOT PVT. LTD. .....Respondent
Through: Mr. Advait Ghosh, Adv.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 18.05.2026
1. Learned counsel appearing on behalf of the respondent seeks time to file reply.
2. Let the needful be done within four weeks.
3. Put up on 31.07.2026.
AVNEESH JHINGAN, J MAY 18, 2026 'ha' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/05/2026 at 21:05:41