Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(9) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995 (9)In an Interview Board, the member of the Commission shall preside and where there are more than one such members the senior member shall preside.
