Gauhati High Court
The Regional Director (North Eastern ... vs Asmot Ali And 5 Ors on 17 July, 2023
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/2
GAHC010093042023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet./59/2023
THE REGIONAL DIRECTOR (NORTH EASTERN REGION)
STAFF SELECTION COMMISSION, HOUSEFED COMPLEX, LAST GATE
BASISTHA ROAD, P.O. ASSAM SACHIVALAYA, DISPUR, GUWAHATI- 6.
VERSUS
ASMOT ALI AND 5 ORS.
S/O- ABDUL ROSHID, VILL. 2 NO. JARAGURI, P.O. SIDAL TALI, P.S.
MANIKPUR, DIST.- BONGAIGAON, ASSAM, PIN- 783383.
2:THE UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS (MHA)
NEW DELHI- 110003.
3:THE DIRECTOR GENERAL CRPF (RECRUITMENT BRANCH)
EAST BLOCK-7
LEVEL-4
SECTOR- 01
RK PURAM
NEW DELHI- 110066.
4:THE ASSISTANT COMMANDANT
BORDER SECURITY FORCE
DHUBRI
BSF CAMPUS ALOMGANJ
P.O. ALOMGANJ
DIST.- DHUBRI
ASSAM
PIN- 783339.
5:THE COMMANDANT-CUM-PRESIDING OFFICER
Page No.# 2/2
CENTRAL ARMED POLICE FORCES (CAPFS) BOARD
GROUP CENTRE
CRPF
NINE MILE
GUWAHATI- 22.
6:THE DETAILED MEDICAL EXAMINATION BOARD
HEADED BY ITS PRESIDING OFFICER
GROUP CENTRE
CRPF
NINE MILE
GUWAHATI- 22
Advocate for the Petitioner : MRS. A GAYAN
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
17.07.2023 It is submitted that Ms. A. Gayan, learned counsel for the Review Applicant is out of Station and therefore, an adjournment has been sought for. In the interest of justice, matter is adjourned to be listed after a week.
JUDGE Comparing Assistant