Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 198] [Entire Act] State of Uttar Pradesh - Subsection Section 198(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (b)there are trees in such number that they preclude the land from being used for any other purpose.
