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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

(1)The examination shall comprise of three parts,- (i) the written test, (ii) the oral test, and (iii) the signalling test. The written and the oral test shall, unless specially permitted, be taken together in the first instance.