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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(i)identify the area where it has reason to believe that atrocity may take place or there is an apprehension of reoccurrence of an offence under the Act;