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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(5) in Arunachal Pradesh State Higher Education Council Act, 2019

(5)The Member-Secretary to the Council shall cause the annual audit report to be printed and forward a printed copy thereof to each member and shall place such report before the Arunachal Pradesh State Higher Education Council for consideration at its next meeting.