Supreme Court - Daily Orders
Mandar Deepak Pawar vs The State Of Maharashtra on 26 July, 2022
Bench: Sanjay Kishan Kaul, M.M. Sundresh
ITEM NO.104 COURT NO.5 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 442/2022
MANDAR DEEPAK PAWAR Appellant(s)
VERSUS
THE STATE OF MAHARASHTRA & ANR. Respondent(s)
IA No. 69452/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 26-07-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Appellant(s) Mr. G. Ananda Selvam, Adv.
Mr. Mayil Samy K., Adv.
Mr. Sanchit Maheshwari, Adv.
Mr. R. Sathish Kumar, Adv.
Ms. Lakshmi Ramamurthy, AOR
For Respondent(s) Mr. Shirish Deshpande, Adv.
Mr. Rahul Chitnis, Adv.
Mr. Omkar J. Deshpande,Adv.
Mr. Sachin Patil, AOR
Mr. Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv.
R-2 Mr. Purvish Jitendra Malkan, AOR [N.P.]
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the appellant in part. None appears for respondent No.2. List as part heard tomorrow i.e. on 27.07.2022. (ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by ASHA SUNDRIYAL Date: 2022.07.26 17:42:53 IST Reason: