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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(k) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(k)the examinations which may be held and the degrees, diplomas and other academic distinctions and titles which may be granted by the Institute under clause (f) of section 13;