Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(2)(d) in Consumer Protection Act, 2019

(d)the time and place of meeting of the State Council and the procedure for the transaction of its business under sub-section (4) of section 6;