Calcutta High Court
Barasat Basirhat Light Rly. Co. Ltd vs Unknown on 8 December, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
CA No. 165 of 1982
CP No. 121 of 1956
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IN THE MATTER OF :-
BARASAT BASIRHAT LIGHT RLY. CO. LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 8th December, 2009.
Appearance :-
Mr.P.K. Drolia, Adv.,
for the official liquidator.
The Court : Let this matter be listed on 15th December, 2009
marked 'For Orders'. Notice be given to the learned Advocate for
the respondent. Department is directed to produce the file on the
adjourned date. The Registrar, Original Side, shall carry out this order at once.
(GIRISH CHANDRA GUPTA, J.) S.Das AR[CR]