Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 5A(7)] [Section 5A] [Entire Act] State of West Bengal - Subsection Section 5A(7)(iii) in West Bengal Estates Acquisition Act, 1953 (iii)'transfer' means a transfer by sale, mortgage, lease, exchange or gift;