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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)In every ship to which these rules apply machinery driving (forced or induced) draught fans, oil fuel transfer pumps, oil fuel unit pumps and other similar fuel pumps shall be fitted with remote controls situated outside the spaces in which such machinery or pumps are situated and such controls shall be capable of stopping such machinery or pumps in the event of fire in the said spaces.