Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Goa - Subsection

Section 197(5) in Goa Prisons Rules, 2006

(5)Withdrawal of locks when keys are lost or mislaid. - In the event of any one of the keys being lost or mislaid, the Superintendent shall immediately withdraw the lock from use.