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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3)(viii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(viii)represent the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] in suits or proceedings by or against the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.], sign powers of attorney and verify the pleadings or depute representatives for the purpose;