Section 24 in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001
24. Amendment of section 53.- In section 53 of the principal Act,-(a) in sub- section (1), for the words" or Border Security Force", the words" or any other department of the Central Government including para- military forces or armed forces" shall be substituted;
(b)in sub- section (2), after the word" excise", the words" or any other department" shall be inserted.
