Section 8 in The Salaries And Allowances Of Officers Of Parliament Act, 1953
8. Advances to officers of Parliament for puchase of motorcars.
There may be paid to any officer of Parliament by way of a repayable advance such sum of money as may be determined by rules made in this behalf under section 11 for the purchase of a motor-car in order that he may be able to discharge conveniently and efficiently the duties of his office.
