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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(3)(xxii) in Hyderabad Metropolitan Development Authority Act, 2008

(xxii)The Metropolitan-Commissioner [(in a senior duty post of Indian Administrative Service)] [Substituted by G.O.Ms.No.147, Municipal Administration & Urban Development (M1) Department, dated 31.10.2015.] [or Secretary] [Inserted by Act No.35 of 2008.] Member-Convener;