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[Entire Act]
State of Madhya Pradesh - Section
Section 649 in Criminal Courts - Rules and Orders
649. On the back of the last sheet of each copy shall be typed or otherwise legibly endorsed the following table:-
| Application received on | Applicant told to appear on | Applicant appeared on | Application (with or without further or correctparticulars) sent to record room on. |
| (1) | (2) | (3) | (4) |
| Application received from record room (withrecord or without record for further or correct particulars) on | Applicant given notice for further or correctparticulars on | Applicant given notice for further funds on |
| (5) | (6) | (7) |
| Notice in column (6) or (7) complied with on | Copy ready on | Copy delivered or sent on | Court-fees realized |
| (8) | (9) | (10) | (11) |
| Copyist | Comparer | Head Copyist |