Calcutta High Court (Appellete Side)
Sri Sushil Kumar Berlia vs The State Of West Bengal & Anr on 31 January, 2022
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
31.01. 2022 item No.26 n.b.
ct. no. 34 (via video conference) CRR 1919 of 2016 Sri Sushil Kumar Berlia Vs. The State of West Bengal & Anr.
Mr. Sourav Bera .....for the Petitioner Mr. Pratim Dasgupta .....for the opposite Party.
Let the revisional application appear along with CRR 1993 of 2016 under the same heading on February 8, 2022.
( Tirthankar Ghosh, J.)