Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(4) in The Rajasthan Municipalities (Election) Rules, 1994

(4)Where ballot boxes are used, the provisions of rule 25 to 51 shall apply mutatis mutandis in relation to the conduct of a fresh poll as they apply in relation to the originally scheduled poll.