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[Cites 0, Cited by 1] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(3)The functions of the District Programme Coordinator shall be—
(a)to assist the district Panchayat in discharging its functions under this Act and any scheme made thereunder;
(b)to consolidate the plans prepared by the Blocks and project proposals received from other implementing agencies for inclusion in the shelf of projects to be approved by the Panchayat at district level;
(c)to accord necessary sanction and administrative clearance, wherever necessary;
(d)to coordinate with the Programme Officers functioning within his jurisdiction and the implementing agencies to ensure that the applicants are provided employment as per their entitlements under this Act;
(e)to review, monitor and supervise the performance of the Programme Officers;
(f)to conduct periodic inspection of the works in progress; and
(g)to redress the grievances of the applicants.