Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(2) in The Bharathiar University Act, 1981 (2)[ (a) The Standing Committee on Academic Affairs shall, in addition to the Vice-Chancellor, consist of the following persons, namely:-Class I Ex-Officio Members
