Himachal Pradesh High Court
Abhishek Sharma vs . State Of H.P. on 12 January, 2024
Abhishek Sharma vs. State of H.P. .
Cr. MMO No. 1194 of 2023 12.01.2024 Present: Mr. Rajat Awasthy, Advocate, vice Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. Avni Kochhar, Deputy Advocate General, for the respondent/State.
of List on 26.02.2024, as prayed for.
rt (Rakesh Kainthla) Judge January, 12th , 2024 (saurav pathania) ::: Downloaded on - 12/01/2024 20:49:01 :::CIS