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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(k) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(k)the years of experience and expertise in the concerned discipline at the command of the TALEEM Research Foundation as well as the financial resources;