Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(17)(b) in Telangana Education Act, 1982

(b)any other private educational institution, [any body of persons] [Substituted by Act No.27 of 1987.] entrusted with the establishment, management and maintenance of such private educational institution;