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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(e) in The West Bengal Cinemas (Regulation) Act, 1954

(e)the payment of fees for a licence under this Act or for a renewal of such licence or for an appeal under clause (a) of sub-section (4) of section 5[******] [Words, figure, letter and brackets omitted by West Bengal Act 46 of 1976.].