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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(3A) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3A)[ The Shiksha Samiti shall assist the Kshettra Panchayat in the exercise of its powers and performance of its duties and functions in relation to improvement in the field of education.] [Inserted by U.P. Act No. 9 of 1994.]