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Supreme Court - Daily Orders

M/S Auto Engineering vs The State Bank Of India on 26 May, 2020

Bench: L. Nageswara Rao, Krishna Murari, S. Ravindra Bhat

     ITEM NO.6                               Virtual Court No.5                     SECTION XVII

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40830/2019

     (Arising out of impugned final judgment and order dated 27-02-2019
     in LPA No. 415/2015 passed by the High Court Of Jharkhand At
     Ranchi)

     M/S AUTO ENGINEERING & ORS.                                                Petitioner(s)

                                                          VERSUS

     THE STATE BANK OF INDIA & ORS.                     Respondent(s)
     (With applications for c/delay in refiling and filing SLP)


     Date : 26-05-2020 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE L. NAGESWARA RAO
                               HON'BLE MR. JUSTICE KRISHNA MURARI
                               HON'BLE MR. JUSTICE S. RAVINDRA BHAT


     For Petitioner(s)                     Mr. Ashutosh Ghade,Adv.
                                           Ms. Manju Jetley, AOR

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Delay condoned.

We are not inclined to interfere in the matter. The Special Leave Petition is dismissed. Pending application(s), if any, shall stand disposed of.

Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.05.26 (B.Parvathi) (Anand Prakash) 16:44:24 IST Reason: Court Master Court Master