Section 6 in The University of Rajasthan (Amendment) Act, 1962
6. Substitution of new section for section 21.
- For section 21 of the principal Act, the following section shall be substituted, namely:-"21. The Syndicate. - The Syndicate shall be the executive body of the University and shall consist of the following persons, namely:-(i)the Vice-Chancellor,(ii)three Deans nominated by the Vice-Chancellor in rotation:Provided that no Dean shall be nominated for two successive terms,(iii)the Director of College Education,(iv)three educationists to be nominated by the Chancellor,(v)two University Professor nominated by the Vice-Chancellor:Provided that no University Professor shall be nominated for two successive terms,(vi)two members of the Senate, being non-teachers, elected by the Senate, one of whom shall be a registered graduate,(vii)three principals of Colleges to be elected by them from amongst themselves."
