Madhya Pradesh High Court
Ashok Singh vs Sant Nirankari Mandal Delhi on 6 February, 2017
CR-123-2011 (ASHOK SINGH Vs SANT NIRANKARI MANDAL DELHI) 06-02-2017
None for the applicant. Since none is appearing on behalf of the applicant, the case is adjourned.
List the case after three months. (SUNIL KUMAR AWASTHI) JUDGE AK/-