Section 57 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes
57.
It shall be competent for the University to send an Inspector at any time to inspect the Dental College after two weeks notice to the management of the college and on receipt of report from the Inspector, the University may take any decision which in its opinion deems fit and necessary.Form I(See Statutes 3, 5, 6)Application for Certificate of Registration for Affiliation
