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[Cites 0, Cited by 0] [Section 5D(1)] [Section 5D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5D(1)(a) in Andhra Pradesh General Sales Tax Act, 1957

(a)any dealer running a restaurant or any eating house or hotel (by whatever name called) in the course of business at any time on or after the 7th day of September, 1978 and before the 2nd February, 1983 or