Section 42 in Tamil Nadu Private Colleges (Regulation) Act, 1976
42. Penalty for not giving information or giving false information.
- If any person, when required, by or under this Act, to furnish any information, omits to furnish such information, or furnishes any information which he knows, or has reasonable cause to believe, to be false, or not true in any material particular, he shall be punishable with fine which may extend to one hundred rupees.
