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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(xv) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(xv)Work Performance of the company /firm (to be uploaded in soft form for previous 3 financial years) (as per Form - IRDAI - 12)