Section 24(9) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
(9)SLDC shall maintain a list of registered intra-State users on its website. The SLDC shall file consolidated information about the Generating Companies and Licensees connected to the intra-State transmission network and distribution network and being monitored/serviced by it, to the Commission every year by end of April every year.
