Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(b)if the business is carried on in India at more places than one, the place mentioned by him as the principal place of business in India;