Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Madhya Pradesh - Subsection Section 86(iv) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 (iv)Proper means of ingrees and egress shall be given to all passenger accommodations.
