Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 195 in The Indian Post Office Rules, 1933 195. Omitted (Vide GSR 58 (E) dated 31st January 2011)IV. - Late Letters, Postcards or Packets
