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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(2) in THE KARNATAKA GOOD SAMARITAN AND MEDICAL PROFESSIONAL (PROTECTION AND REGULATION DURING EMERGENCY SITUATIONS) ACT, 2016

(2)The annual reports shall be laid, before both houses of the State Legislature.26. Accounts and audit.- (1) The appropriate authority shall cause to be maintained suchbooks of accounts and other registers as may be prescribed and shall prepare in the prescribedmanner an annual statement of accounts.