Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in The Punjab State Electricity Regulatory Commission Fund Rules, 2006 7. Maintenance of the Fund. - [Sections 103 and 180] - The Fund shall be maintained in a Nationalized Bank situated at the Headquarters of the Commission.
