Section 3 in The Tamil Nadu Borstal Schools Act, 1925
3. Establishment of Borstal Schools.
(1)For the purposes of this Act, the [State Government] [Words 'Provincial Government' was substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' was substituted for 'Provincial' by the Adaptation Order of 1950.] may establish one or more Borstal Schools.(2)For every Borstal School, a Visiting Committee shall be appointed by the [State Government] [Words 'Provincial Government' was substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' was substituted for 'Provincial' by the Adaptation Order of 1950.].
