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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(2)(c) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(c)Secretaries to the Government incharge of the Departments of School Education, Higher Education, Finance, ARI and Trainings, Health and Medical Education, Rural Development and Panchayat Raj, Industries and Commerce, Labour and Employment, Housing and Urban Development, Science and Technology, Information Technology, Public Enterprises, Youth Services and Sports, Transport and any other Department, which the Government considers necessary, Members, ex-officio ;