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Supreme Court - Daily Orders

Hindustan Construction Co. Ltd. vs Union Of India And Ors on 29 July, 2016

Bench: Dipak Misra, Uday Umesh Lalit

     TP(C) 1101/2016
                                                          1

     ITEM NO.11                                COURT NO.4                     SECTION XVIA

                                  S U P R E M E C O U R T O F            I N D I A
                                          RECORD OF PROCEEDINGS

                                 Transfer Petition (Civil) No.1101/2016

     HINDUSTAN CONSTRUCTION CO. LTD.                                              Petitioner(s)

                                                         VERSUS

     UNION OF INDIA AND ORS.                                                      Respondent(s)

     (With appln. (s) for ex-parte stay and office report)

     WITH T.P.(C) No.1102/2016
     (With appln.(s) for ex-parte stay and office report)

     Date : 29/07/2016 This petition was called on for hearing today.

     CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Ms.   Kanupriya Bhargava, Adv.
                                       Mr.   Sujit Ghosh, Adv.
                                       Mr.   Krishna Rao, Adv.
                                       Mr.   Vikas Upadhyay, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R
T.P.(C) No.1101 of 2016

Let a copy of this petition be served on the respondents through the Central Agency.

Let the matter be listed on 9th August, 2016.

Signature Not Verified T.P.(C) No.1102 of 2016 Digitally signed by CHETAN KUMAR Date: 2016.07.30 13:03:29 IST Reason:

It is submitted by Ms. Kanupriya Bhargava, learned counsel appearing for the petitioner that the Writ Petition No.12732 of 2015 has already been transferred to this Court TP(C) 1101/2016 2 and has been numbered as a transferred case. She has drawn our attention to the order dated 5th July, 2016.

In view of the aforesaid, no order need be passed in this transfer petition and it is, accordingly, disposed of.

             (Chetan Kumar)                     (H.S. Parasher)
              Court Master                        Court Master