Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(4) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002 (4)to prepare annual and long-term financial and works plan and prioritise works for maintenance/repairs/upkeep, rehabilitation of the irrigation system;
