Supreme Court - Daily Orders
State Of U.P. vs M/S Al Faheem Meetex P.Ltd. on 14 November, 2014
Bench: T.S. Thakur, Adarsh Kumar Goel
ITEM NO.202 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9170/2012
(Arising against final Judgment and order dated 26.07.2011 in Writ
petition NO.71568 of 2010 passed by the High Court of Judicature
at Allahabad)
STATE OF U.P.& ANR. Petitioner(s)
VERSUS
M/S AL FAHEEM MEETEX P.LTD. & ANR. Respondent(s)
(with appln. (s) for exemption from filing O.T. and permission to
file additional documents and interim relief and office report)
(For Final Disposal)
Date : 14/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. V.K. Shukla,AAG
Mr. Upendra Mishra,Adv.
Mr. Vinay Garg,Adv.
Mr. Rajesh Kumar Maurya,Adv.
For Respondent(s) Mr. Garvesh Kabra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post for final disposal on a non-miscellaneous day after ensuing winter vacation.
(MAHABIR SINGH) (VEENA KHERA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Mahabir Singh
Date: 2014.11.15
11:06:32 IST
Reason: