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Supreme Court - Daily Orders

State Of U.P. vs M/S Al Faheem Meetex P.Ltd. on 14 November, 2014

Bench: T.S. Thakur, Adarsh Kumar Goel

         ITEM NO.202                               COURT NO.2                  SECTION XI

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)                     No(s).   9170/2012

         (Arising against final Judgment and order dated 26.07.2011 in Writ
         petition NO.71568 of 2010 passed by the High Court of Judicature
         at Allahabad)


         STATE OF U.P.& ANR.                                                   Petitioner(s)

                                                          VERSUS

         M/S AL FAHEEM MEETEX P.LTD. & ANR.                                    Respondent(s)

         (with appln. (s) for exemption from filing O.T. and permission to
         file additional documents and interim relief and office report)
         (For Final Disposal)

         Date : 14/11/2014 This petition was called on for hearing today.

         CORAM :
                                HON'BLE MR. JUSTICE T.S. THAKUR
                                HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

         For Petitioner(s)                 Mr.   V.K. Shukla,AAG
                                           Mr.   Upendra Mishra,Adv.
                                           Mr.   Vinay Garg,Adv.
                                           Mr.   Rajesh Kumar Maurya,Adv.

         For Respondent(s)                 Mr. Garvesh Kabra,Adv.

                         UPON hearing the counsel the Court made the following
                                                  O R D E R

Post for final disposal on a non-miscellaneous day after ensuing winter vacation.




         (MAHABIR SINGH)                                                      (VEENA KHERA)
          COURT MASTER                                                         COURT MASTER


Signature Not Verified

Digitally signed by
Mahabir Singh
Date: 2014.11.15
11:06:32 IST
Reason: