Supreme Court - Daily Orders
Commissioner Of Customs, Bangalore vs M/S Abb Ltd. on 7 February, 2014
Author: Chief Justice
Bench: Chief Justice
2
ITEM NO.7 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 3 in CIVIL APPEAL NO. 7147 OF 2011
COMMR.OF CUSTOMS,BANGALORE Appellant (s)
VERSUS
M/S ABB LTD. Respondent(s)
(With appln(s) for early hearing and office report)
Date: 07/02/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
For Appellant(s) Mr. K. Radhakrishna,Sr.Adv.
Mr. Ravindera Kr. Verma,Adv.
Mr. B.Krishna Prasad,Adv.
Mr. Arvind Kumar Sharma,Adv.
For Respondent(s) Mr. Amar Pratap Singh,Adv.
Mr. Alok Yadav,Adv.
Mr. M.P.Devanath,Adv.
UPON hearing counsel the Court made the following
O R D E R
List the appeal in the month of July, 2014. I.A. for early hearing is disposed of.
[ Madhu Bala ] [ Savita Sainani ] Court Master Assistant Registrar