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Supreme Court - Daily Orders

Commissioner Of Customs, Bangalore vs M/S Abb Ltd. on 7 February, 2014

Author: Chief Justice

Bench: Chief Justice

2

ITEM NO.7                   COURT NO.1             SECTION III


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

IA 3 in CIVIL APPEAL NO. 7147 OF 2011


COMMR.OF CUSTOMS,BANGALORE                            Appellant (s)

                   VERSUS

M/S ABB LTD.                                      Respondent(s)
(With appln(s) for early hearing and office report)


Date: 07/02/2014    This petition was called on for hearing today.

CORAM :
          HON’BLE THE CHIEF JUSTICE
          HON’BLE MR. JUSTICE RANJAN GOGOI


For Appellant(s)    Mr. K. Radhakrishna,Sr.Adv.
                            Mr. Ravindera Kr. Verma,Adv.
                            Mr. B.Krishna Prasad,Adv.
                            Mr. Arvind Kumar Sharma,Adv.

For Respondent(s) Mr. Amar Pratap Singh,Adv.
                          Mr. Alok Yadav,Adv.
                       Mr. M.P.Devanath,Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

List the appeal in the month of July, 2014. I.A. for early hearing is disposed of.

[ Madhu Bala ] [ Savita Sainani ] Court Master Assistant Registrar