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[Cites 0, Cited by 0] [Section 143(44)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(44)(A) in Finance Act, 2012

(A)the functions performed by the Members of Parliament, Members of State Legislative, Members of Panchayats, Members of Municipalities and Members of other local authorities who receive any consideration in performing the functions of that office as such member; or