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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(3)(ii) in The SreeNarayanaGuru Open University Act, 2021

(ii)fees for enrolment of students for attending such courses of study conducted by the University and for admission to examinations for certificates, diplomas, degrees, post-graduate degrees, research degrees and other academic distinctions and fees for registration of graduates and any other type of fees;