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[Cites 0, Cited by 0] [Section 30(9)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(9)(c) in The Industrial Finance Corporation Act, 1948

(c)releasing the property from attachment, if [it] [ Substituted by Act 56 of 1974, Section 3 and Sch. II, for " he" .] is satisfied that it is not necessary in the interest of the Corporation, or